Anjana Biswas (Sarkar) vs Tushar Kanti Biswas
2021 Latest Caselaw 1650 Cal

03.03.2021
Item No. 05
Ct. No. 04
PG


                              F.A.T. 515 of 2019
                                     With
               I.A. no. CAN 1 of 2019 (Old CAN 11576 of 2019)
                                     With
               I.A. no. CAN 2 of 2019 (Old CAN 11594 of 2019)
                                         r




                            Anjana Biswas (Sarkar)
                                      Vs.
                              Tushar Kanti Biswas



              Mr. Dhananjay Banerjee......for applicant/appellant

              Mr. Subhajit Chowdhury...for respondent

Mr. Banerjee, learned advocate appears on

behalf of applicant/appellant/wife. He wants to move

the application for stay of operation of impugned

judgment and decree. Mr. Chowdhury, learned

advocate appears on behalf of respondent/husband.

The appeal is defective. File be sent down for

removal of defects.

List on 10th March, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)