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Rajpath Contractors & Engineers ... vs State Of W.B
2021 Latest Caselaw 429 Cal/2

Citation : 2021 Latest Caselaw 429 Cal/2
Judgement Date : 23 June, 2021

Calcutta High Court
Rajpath Contractors & Engineers ... vs State Of W.B on 23 June, 2021
OD-1

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE


                             IA NO.GA/3/2021
                            WITH AP/160/2003
                              IN APO/76/2007


            RAJPATH CONTRACTORS & ENGINEERS PVT. LTD.
                              VS.
                         STATE OF W.B.
                            ............

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI AND The Hon'ble JUSTICE ANIRUDDHA ROY Date : 23rd June, 2021.

[VIA VIDEO CONFERENCE]

Mr. Priyankar Saha, Adv... for appellant.

Mr. Samrat Sen, Sr. Adv., Mr. Paritosh Sinha, Adv...for State.

The Court : This application is adjourned till 30th June, 2021 to receive

a proper report from the Registrar, High Court, Original Side.

We expect the report should state whether there is available in the

records a requisition for obtaining a certified copy of the judgment and decree,

contemporaneous to the date of its pronouncement.

(I. P. MUKERJI, J.)

(ANIRUDDHA ROY, J. )

pkd./SN

 
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