Smt. Chandrani Sarkar vs Sudipa Chowdhury And Others
2021 Latest Caselaw 3435 Cal

25.06.2021 TN

CO No.1186 of 2020 IA No: CAN 1 of 2020 (Old No: CAN 5949 of 2020)

(Via video conference)

Smt. Chandrani Sarkar Vs.

Sudipa Chowdhury and others

Mr. Partha Pratim Roy, Mr. Dyutiman Banerjee

.... for the petitioner

Mr. Arijit Chakrabarti, Mr. S.S. Dhar, Mr. Nilotpal Chowdhury

.... for the opposite party no.1

As per the previous direction, the advocates

for the contesting parties file their respective

written notes of arguments and advance further

oral arguments.

Hearing is, thus, concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)