Sri Debasish Bhattacharjee & Anr vs State Of West Bengal & Anr
2021 Latest Caselaw 3428 Cal

25.06.2021

suman Ct. 42 CRR 4256 of 2017 With I.A. No. CRAN 1 of 2018 (Old CRAN 704 of 2018) With CRAN 7 of 2021

(Via Video Conference)

In the matter of:

Sri Debasish Bhattacharjee & Anr.

Vs.

State of West Bengal & Anr.

Mr. Sourav Chatterjee Mr. Soham Banerjee ...for the petitioners

Mr. Rana Mukherjee Ms. Sukanya Bhattacharya Ms. Debjani Sahu ...for the State

Affidavit of service filed in Court today be kept with the

record.

Hearing is concluded and made C.A.V.

Interim order is extended till delivery of judgment.

(Bibek Chaudhuri, J.)