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Airports Authority Of India vs J.P. Aviation Services Private
2021 Latest Caselaw 3307 Cal

Citation : 2021 Latest Caselaw 3307 Cal
Judgement Date : 21 June, 2021

Calcutta High Court (Appellete Side)

Airports Authority Of India vs J.P. Aviation Services Private on 21 June, 2021

Daily List 7.

Bpg.

June 21,

C.O.No.815 of 2021

(Via Video Conference)

Airports Authority of India Versus J.P. Aviation Services Private Limited and another

Mr. Probal Kumar Mukherjee, Mr. Suhrid Sur.

...for the petitioner.

Mr. S.N. Mookherjee, Mr. Meghajit Mukherjee, Mr. Shatadru Chakraborty, Mr. Ramendu Agarwal.

...for the opposite party no.1.

Heard learned senior advocates for both the

sides at length.

Judgment is reserved.

The matter shall be enlisted tomorrow

(22.06.2021) for passing final orders.

(Sabyasachi Bhattacharyya, J.)

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