Citation : 2021 Latest Caselaw 3259 Cal
Judgement Date : 18 June, 2021
18.06.2021
Mithun Ct.No.42.
CRR/2922/2019
(Via Video Conference)
In Re: An application under Section 482 of the Code of Criminal Procedure, 1973.
In the matter of: Sandeep Rohatgi.
...petitioner (in-person)
Mr.Swapan Banerjee, Adv. Mr. Suman De, Adv.
...for the State.
Heard both side.
Judgment reserved
( Bibek Chaudhuri, J. )
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