Smt. Jayabati Mondal & Ors vs Sm. Shefalibala Chowdhury & Ors
2021 Latest Caselaw 3248 Cal

17.06.2021

ns Ct.04 S.A.T. No.559 of 1999

Smt. Jayabati Mondal & Ors.

Vs.

Sm. Shefalibala Chowdhury & Ors.

The second appeal tender is of year 1999. Two

defects have been reported. They are that date of judgment

of trial Court has not been mentioned in the memo and

same has not been valued as in certified copy of decree of

lower appellate Court. None appears on behalf of

appellants.

Let notice enclosing copy of this order be

issued to the learned advocate that this appeal will be

listed in monthly list of August, 2021. If the defects are not

removed or appellants continue to go unrepresented or

either of the above, the appeal is likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Biswajit Basu, J.)