Barkat Ali Mondal & Ors vs Sukur Ali Mondal & Ors
2021 Latest Caselaw 3235 Cal

16.06.2021

ns Ct.04 S.A.T. No. 291 of 1999

Barkat Ali Mondal & Ors.

Vs.

Sukur Ali Mondal & Ors.

The second appeal tender is of year 1999.

There is a defect of discrepancy in particulars of the suit

number given in the memo as not tallying with particulars

shown in certified copies of judgment and decree of trial

Court. None appears on behalf of appellants.

Let notice enclosing copy of this order be

issued to the learned advocate that this appeal will be

listed in monthly list of August, 2021. If the defects are not

removed or appellants continue to go unrepresented or

either of the above, the appeal is likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Biswajit Basu, J.)