Nestle India Limited & Anr vs The State Of West Bengal
2021 Latest Caselaw 3198 Cal

11.06.2021 Item no.14.

Court No.34.

AB (Via Video Conference)

C.R.R. 2069 of 2000

Nestle India Limited & Anr.

Vs The State of West Bengal

Mr. Rajesh Batra, Mr. Sakabda Roy ...for the Petitioners.

Mr. S. G. Mukherjee, Ld. PP, Mr. Sandip Chakraborty, Mr. Ashoke Das ...for the State.

Mr. Batra, learned Advocate, appears on behalf of the

petitioners.

Mr. Saswata Gopal Mukherjee, learned Public

Prosecutor, appears on behalf of the State.

A copy of the revisional application, the supplementary

affidavit along with the compilation of judgments so relied

upon by the petitioners have been handed over to the learned

Public Prosecutor, who seeks an accommodation for two

weeks to take necessary instructions.

Let the matter appear under the same heading on the

week starting from 28.06.2021.

(Tirthankar Ghosh, J.)