Private Limited vs Mackintosh Burn And Northern
2021 Latest Caselaw 469 Cal/2

OD 1

                                      ORDER SHEET

                                  IA GA 9 of 2021
                                  CS 242 of 2018
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                                          DREDGING AND DESILTATION COMPANY
                                           PRIVATE LIMITED
                                                      VS
                                          MACKINTOSH BURN AND NORTHERN
                                          EXPRESS CONSORTIUM AND ORS.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 22nd July, 2021.

(Via Video Conference) Mr. Sankarsan Sarkar, Mr. Sunil Singhania, Advs.

...for the plaintiff Md. Dilawar Khan, Mr. Subhrajyoti Dey, Mr. Antarup Banerjee, Mr. Debojaty Das, Advs.

...for defendant no. 3

The Court: The application for recalling of the judgment dated April 6, 2021 is

being opposed by the plaintiff.

Learned advocate appearing for the plaintiff seeks direction for filing affidavits.

Let affidavit-in-opposition be filed within two weeks from date; reply thereto, if

any, be filed within a week thereafter. List the application as an "Adjourned Application"

three weeks hence.

(DEBANGSU BASAK, J.)

TR/