Ramesh Co vs Imperial Tubes Pvt Ltd
2021 Latest Caselaw 466 Cal/2

ODC-21
                                        ORDER SHEET

                                   EC/147/2020
                       IA NO:GA/1/2020 (Old No:GA/1172/2020)

                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE


                                        RAMESH CO
                                          Versus
                                  IMPERIAL TUBES PVT LTD


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 19th July, 2021.

[Via video conference] Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Soumalya Ganguli, Adv.

Mr. Rajarshi Dutta, Adv.

The Court: The affidavit-of-assets filed on behalf of the judgment-

debtor is taken on record.

Since a point has been taken on the form of the affidavit, the

compliance of the order dated 15th June, 2021 shall be kept in abeyance.

List this matter on 26th July, 2021 for learned counsel appearing for

the parties to address the Court on the affidavit not being in proper form and

for further orders in the application, if required.

(MOUSHUMI BHATTACHARYA, J.)

RS