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Evergreen Dealer Private Limited vs Gujarat Eco Textile Park Limited
2021 Latest Caselaw 450 Cal/2

Citation : 2021 Latest Caselaw 450 Cal/2
Judgement Date : 8 July, 2021

Calcutta High Court
Evergreen Dealer Private Limited vs Gujarat Eco Textile Park Limited on 8 July, 2021
OD-11
                                ORDER SHEET

                               IA No. GA/3/2021
                                       In
                                 CS/112/2020

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                   EVERGREEN DEALER PRIVATE LIMITED
                                Versus
                   GUJARAT ECO TEXTILE PARK LIMITED


       BEFORE:
       The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : July 8, 2021.

Appearance:

Mr. Meghnad Dutta, Adv.

Mr. Rajesh Upadhyay, Adv.

Ms. Surabita Biswas, Adv.

Mr. Shuvasish Sengupta, Adv.

The Court : This is an application for final judgment and decree

under Chapter XIIIA of the Original Side Rules of this Court. Since there

is no scope for an interim order, let affidavit-in-opposition be filed within

three weeks from date. Reply may be filed within a week thereafter.

List this matter after four weeks.

(MOUSHUMI BHATTACHARYA, J.)

sg..

 
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