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Sri Swapan Kumar Das vs Sri Amiya Banerjee & Anr
2021 Latest Caselaw 4020 Cal

Citation : 2021 Latest Caselaw 4020 Cal
Judgement Date : 30 July, 2021

Calcutta High Court (Appellete Side)
Sri Swapan Kumar Das vs Sri Amiya Banerjee & Anr on 30 July, 2021

30.07.2021

RP

SAT 1418 of 2002 + IA No.CAN 1 of 2002 (Old No.CAN 5584 of 2002)

(Via Video Conference) r

Sri Swapan Kumar Das Vs.

Sri Amiya Banerjee & Anr.

The second appeal tender is of year 2002. It is

accompanied by an application for stay. On 14th July,

2021 none appeared on behalf of appellant. The

Bench had recorded a defect of omission to file

certified copies of judgment and decree but it appears

from noting, subsequently made on 26 th July, 2021,

the certified copies were filed on 23 rd September,

2004.

None appears on behalf of appellant.

List under heading 'For Dismissal' on 6 th August,

2021.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)

 
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