Saurav Chattopadhyay vs The State Of West Bengal & Ors
2021 Latest Caselaw 3977 Cal

27.07.2021
item no.25
s. bhar
 Ct.No. 17                    (Through video conference)


                               WPA 11235 of 2021


                              Saurav Chattopadhyay
                                      -Vs-
                              The State of West Bengal & ors.


             Mr. Kaushik Chowdhury...for the Petitioner

             Mr. Ratul Biswas ....for the Respondent

The matter relates to upper primary selection

process initiated by the West Bengal Central School

Service Commission. The matter has similarity to another

matter in which the order has been passed by this court

being WPA 10789 of 2021 (Abhijit Ghosh Vs. The State of

West Bengal & Ors.).

Learned advocate submits that the petitioners are

covered by the said judgment. However, I am told that the

said order has already been carried to appeal and the

appeal court had passed an order and therefore, the order

passed by this court has merged with the said appeal

court's order.

However, the petitioners have liberty to follow the

order passed by the appeal court.

With the above direction, this writ application is

disposed of.

All parties are to act on the server copy of this order

duly downloaded from the website of this court.

(Abhijit Gangopadhyay, J.)