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Smt. Madhuri Shaw vs Indira Kumari Shaw
2021 Latest Caselaw 3956 Cal

Citation : 2021 Latest Caselaw 3956 Cal
Judgement Date : 26 July, 2021

Calcutta High Court (Appellete Side)
Smt. Madhuri Shaw vs Indira Kumari Shaw on 26 July, 2021
   11
   SK
Ct. No. 18
26.07.2021

C.O. No. 566 of 2020 CAN 1 of 2020 (Old No. : CAN 2906 of 2020) CAN 2 of 2021 (Not in file) (Via Video Conference)

Smt. Madhuri Shaw Vs.

Indira Kumari Shaw

Mr. Chittapriya Ghosh, Mr. Dilip Kumar Mondal, Mr. Priyanka Saha ... For the petitioner.

Mr. Srijib Chakraborty, Mr. Nurul Arefin ... For the opposite party.

Leave is granted to Mr. Chittapriya Ghosh, learned

advocate appearing on behalf of the petitioner to

amend the cause title of the revisional application to

add the judgment-debtor in Misc. Execution Case No.

01 of 2019, pending before the 2 nd Court of learned

Additional District Judge at Sealdah as opposite party

in the present revisional application.

Let notice be issued to the added opposite party

intimating that the matter will come up in the list on

August 4, 2021 under the heading 'Motion'.

The petitioner shall file affidavit of service on the

next date of hearing.

(Biswajit Basu, J.)

 
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