Bankim Behari Kundu vs Jasoda Rani (Kundu) Dey
2021 Latest Caselaw 3909 Cal

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57   22.07.2021

SA 618 of 1984

SAT 3446 of 1998

Bankim Behari Kundu vs.

Jasoda Rani (Kundu) Dey

The second appeal tender is of year 1998.

Defects reported on 28th June, 2006 are that certified

copies of judgment and decree of trail Court were not filed

and date of judgment and decree of trial Court was not

stated in the memo. Printed list has been published but

none appears on behalf of appellant.

It is expected that steps will be taken to remove

the defects, failing which put up for 'Final Order' on 30 th

July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)