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Shri Arabinda Chakraborty vs Smt. Minati Chakraborty
2021 Latest Caselaw 3858 Cal

Citation : 2021 Latest Caselaw 3858 Cal
Judgement Date : 19 July, 2021

Calcutta High Court (Appellete Side)
Shri Arabinda Chakraborty vs Smt. Minati Chakraborty on 19 July, 2021

19.07.2021

ns Ct.04 S.A.T. 1978 of 2002

Shri Arabinda Chakraborty.

Vs.

Smt. Minati Chakraborty.

The second appeal tender has been listed

under heading "For Dismissal" pursuant to direction on

13th July, 2021. Text of said order is reproduced below:-

"The second appeal tender is of year 2002. On 18th August, 2011 it was reported that erroneous date of judgment of the trial Court was mentioned in the memo. The defect can be cured in Court upon leave obtained but none appears on behalf of appellant. This, inspite of printed list having been published.

List on 19th July, 2021 under heading "For Dismissal".

None appears on behalf of the appellant.

SAT 1978 of 2002 is dismissed.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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