Santanu Basu & Anr vs Aparna Basu & Ors
2021 Latest Caselaw 3830 Cal

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38   16.07.2021

SA 226 of 2016

SAT 493 of 2014

Santanu Basu & anr.

vs.

Aparna Basu & ors.

The second appeal tender is of year 2014. It

was dismissed by a coordinate Bench on 8 th March, 2016

and restored thereafter on 3rd October, 2016. Defect of

omission to file certified copies of judgment and decree of

trial Court has not been removed.

It is expected the defect will be removed, failing

which put up for final order on 28th July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)