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Golam Rosul Mallick & Ors vs Fetnab Bibi
2021 Latest Caselaw 3821 Cal

Citation : 2021 Latest Caselaw 3821 Cal
Judgement Date : 15 July, 2021

Calcutta High Court (Appellete Side)
Golam Rosul Mallick & Ors vs Fetnab Bibi on 15 July, 2021

15.07.2021

PG S.A.T. 2009 of 2002 (Via Video Conference) r

Golam Rosul Mallick & Ors.

Vs.

Fetnab Bibi

The second appeal tender is of year 2002. It

was reported on 18th August, 2011 that presentation

was delayed by 41 days and certified copies of

judgment and decree of trial Court were not filed.

Printed list has been published but none appears on

behalf of appellants.

It is expected the learned advocate will take

steps to remove the defects, failing which put up for

final order on 28th July, 2021.

Additional Stamp Reporter will further

report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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