Citation : 2021 Latest Caselaw 3818 Cal
Judgement Date : 15 July, 2021
AD. 27.
July 15, 2021.
MNS.
C. O. No. 1235 of 2021
(Via video conference)
Satyendra Nath Ray Vs.
VCK Share & Stock Broking Services Limited
Mr. Aniruddha Chatterjee, Mr. Rajarshi Dutta, Mr. V.V.V. Sastry, Mr. Nischay Mall
... for the petitioner.
Jishnu Chowdhury, Mr. Abhijit Chowdhury, Mr. Aritra Basu
...for the opposite party.
Hearing is concluded and judgement
reserved.
The matter shall next be enlisted on July
19, 2021 for passing judgment.
(Sabyasachi Bhattacharyya, J.)
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