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Swapan Kr. Das vs Amiya Banerjee
2021 Latest Caselaw 3797 Cal

Citation : 2021 Latest Caselaw 3797 Cal
Judgement Date : 14 July, 2021

Calcutta High Court (Appellete Side)
Swapan Kr. Das vs Amiya Banerjee on 14 July, 2021
                                          1




26   14.07.2021

SA 618 of 1984

SAT 1418 of 2002 IA No.: CAN 1/2002 (Old No.: CAN 5584/2002)

Swapan Kr. Das vs.

Amiya Banerjee

The second appeal tender is of year 2002. On

4th September, 2002, it was reported that certified copies

of judgment and decree of the trial Court had not been

filed. Ordersheet reveals learned advocate for appellant

had appeared before Registrar (Administration) on 16 th

April, 2004 and was apprised of the defect. Though

printed list has been published, none appears on behalf of

appellant.

It is expected the defect will be removed, failing

which put up for final order on 27th July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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