Sri Swapan Kumar Bag & Ors vs State Of West Bengal
2021 Latest Caselaw 3793 Cal

14.07.2021

PG S.A.T. 2103 of 2000 (Via Video Conference) r

Sri Swapan Kumar Bag & Ors.

Vs.

State of West Bengal

The second appeal tender is of year 2000.

Report is that presentation was delayed by 53 days

and certified copies of judgment and decree of the

trial Court were not filed. Printed list has been

published but none appears on behalf of appellants.

It is expected the learned advocate will take

steps to remove the defects, failing which put up for

final order on 27th July, 2021.

Additional Stamp Reporter will further

report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)