Sarwari Khatoon vs The State Of West Bengal & Ors
2021 Latest Caselaw 3789 Cal

14. 07 . 2021

BP WPA 10876 of 2021 Sl. 6 Court No. 17. (Via Video Conference)

Sarwari Khatoon Vs.

The State of West Bengal & Ors.

Mr. Amitabrata Roy ..for the petitioner.

Dr. Sutanu Kumar Patra Ms. Supriya Dubey ..for SSC.

Mr. Tapan Mukherjee, Sr. Adv. Mr. Rajat Dutta ..for the State.

Learned advocate for the petitioner submits that

this writ petition is similar to the matter in which

judgment has already been passed by this Court being

WPA 10789 of 2021 (Abhijit Ghosh vs. State of West

Bengal and others).

In view of the submission of the learned advocate

for the petitioner, there is nothing to be adjudicated in

this matter.

The petitioner has the liberty to follow the said

direction given in the said judgment.

This matter is disposed of.

(Abhijit Gangopadhyay, J. )