Citation : 2021 Latest Caselaw 3752 Cal
Judgement Date : 13 July, 2021
(Through Video Conference) 13.07.2021
serial no. 45
Dd WPA 8150 of 2020
Devendra Harshadrai Contractor & Anr.
Vs.
Union of India & Anr.
Mr. Ratul Das, Mr. Saurav Jain, Advocates ... ... for the Petitioners
In view of the judgment and order dated October 15, 2020 passed in WPA 22790 of 2019 (Gautam Mehra Vs. Union of India & Ors.), the present writ petition is referred to a Larger Bench.
(Debangsu Basak, J.)
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