Chakradhar Rajward & Ors vs The State Of West Bengal & Ors
2021 Latest Caselaw 3745 Cal

13.07.2021

PG S.A.T. 1 of 1998 (Via Video Conference) r

Chakradhar Rajward & Ors.

Vs.

The State of West Bengal & Ors.

The second appeal tender is of year 1998.

Minor defect reported on 9th June, 2006 is that there

is discrepancy in stating name of learned Munsif as in

the memo, not tallying with certified copies of

judgment and decree of trial Court. Printed list has

been published. None appears on behalf of

appellants.

It is expected the learned advocate will take

steps to remove the defect, failing which put up for

final order on 26th July, 2021.

Additional Stamp Reporter will further

report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)