Ratan Kumar Das & Anr vs Kamalabala Das & Ors
2021 Latest Caselaw 3710 Cal

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43   12.07.2021

SA 618 of 1984

SAT 3233 of 1995

Ratan Kumar Das & anr.

vs.

Kamalabala Das & ors.

The second appeal tender is of year 1995.

Reported defect is that names of appellant nos. 1, 2 and 3

do not find place of cause title of judgment and decree of

first appellate Court. None appears on behalf of

appellants.

Though the appeal has been listed in physical

form but we are inclined to direct issuance of notice to the

learned advocate, enclosing copy of this order. The defect

is to be removed. Omission to take steps or appellants

continuing to go unrepresented on adjourned date or

thereafter, is likely to cause the appeal to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Bibek Chaudhuri, J.)