Amalendu Bhunia And Another vs Sabita Sadhukhan And Others
2021 Latest Caselaw 3707 Cal

12th July,

(AK)

C.O. 1944 of 2019 IA No: CAN 1 of 2019 (Old No: CAN 9458 of 2019)

(Via Video Conference)

Amalendu Bhunia and another Vs.

Sabita Sadhukhan and others

Mr. Arun Pahari ...For the Petitioners.

Mr. Krishna Das Poddar ...For the Opposite Parties.

When the matter is called on for hearing, learned

counsel appearing for the petitioners seeks to place

reliance on certain documents, including unreported

judgments.

For the ends of justice, copies of the same may be

served on the learned advocate for the opposite parties

during the course of the day.

The matter shall next be enlisted on July 14, 2021.

(Sabyasachi Bhattacharyya, J.)