Sahadev Prasad Agarwal & Anr vs The State Of West Bengal & Anr
2021 Latest Caselaw 3682 Cal

09.07.2021

suman Ct. 42 CRR 355 of 2016

(Via Video Conference)

In the matter of:

Sahadev Prasad Agarwal & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Ayan Bhattacharjee Ms. Sreemayi Roy ...for the petitioners

Mr. Prasun Kumar Datta, A.P.P. Ms. Sukanya Bhattacharya Mr. Sanatan Deb Roy ...for the State

Mr. Imran Siddiqui ...for the opposite party No.2

While writing the judgment in the instant case this

Court is of the view that some assistance is required on

question of law from the learned counsels for the

parties. Therefore, this Court refrains from delivering

the judgment today and the matter is fixed for further

hearing on 13th July, 2021.

(Bibek Chaudhuri, J.)