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Srei Infrastructure Finance ... vs Union Of India & Others
2021 Latest Caselaw 3664 Cal

Citation : 2021 Latest Caselaw 3664 Cal
Judgement Date : 8 July, 2021

Calcutta High Court (Appellete Side)
Srei Infrastructure Finance ... vs Union Of India & Others on 8 July, 2021
08/07/2021
Item No.08.
Court No.8.
 KAUSHIK
                             Through Video Conference

                               W. P. A. 2833 of 2020
                                       With
                                I A CAN 1 of 2020
                              (Old CAN 3421 of 2020)
                                I A CAN 2 of 2020
                              (Old CAN 5700 of 2020)
                                I A CAN 3 of 2020
                              (Old CAN 5702 of 2020)
                                I A CAN 4 of 2021

                     Srei Infrastructure Finance Limited & Anr.

                                        Vs

                              Union of India & Others



              Mr. S. N. Mookerji
              Mr. Soumabho Ghosh
              Mr. Deepan Kumar Sarkar
              Mr. Arunabha Deb
              Mr. Ashika Daga
              Ms. Tiana Bhattacharya
              Mr. Tirthankar Das      ...for the Respondents.

Mr. Siddhartha Mitra Ms. Manika Roy Mr. Shamit Sanyal Mr. Suransh Chaudhury ...for the Respondents.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

 
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