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Sri Samit Kapoor vs Punam Kapoor Nee Bansal
2021 Latest Caselaw 3663 Cal

Citation : 2021 Latest Caselaw 3663 Cal
Judgement Date : 8 July, 2021

Calcutta High Court (Appellete Side)
Sri Samit Kapoor vs Punam Kapoor Nee Bansal on 8 July, 2021

8th July,

(AK) 9 & 10

C.O. 1169 of 2021

Sri Samit Kapoor Vs.

Punam Kapoor Nee Bansal

With

C.O. 528 of 2021

Punam Kapoor Nee Bansal Vs.

Sri Samit Kapoor

(Via video conference)

Mr. Biswarup Dasgupta Mr. Dwaipayan Basu Mallick, Mr. Arkaprava Sen, Mr. Subhankar Das

.... for the petitioner in CO No.1169 of 2021 and opposite party in CO No.528 of 2021

Mr. Tanmoy Mukherjee,

.... for opposite party in CO No.1169 of 2021 and petitioner in CO No.528 of 2021

Heard learned counsel for both the parties.

Hearing concluded.

Judgment reserved.

(Sabyasachi Bhattacharyya, J.)

 
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