Sri Rudra Bhattacharya And ... vs The Authorised Officer
2021 Latest Caselaw 3614 Cal

06.07.2021 TN

CO No.592 of 2021

Sri Rudra Bhattacharya and another Vs.

The Authorised Officer, Bank of India and others

Mr. Rudra Bhattacharya

.... petitioner no.1-in-person

Mr. Ramesh Chandra Prusti, Mr. Sanjib Das

.... for the opposite parties

Learned counsel for the opposite parties files

affidavit-in-opposition as well as written notes of

arguments on behalf of the opposite parties.

Heard in brief the oral arguments of the

parties as well.

Hearing is concluded and the matter is

reserved for judgment.

It is expected that the Bank shall not take

any coercive action till the present revisional

application is disposed of.

(Sabyasachi Bhattacharyya, J.)