Duroply Industries Ltd. And Anr vs Ma Mansa Enterprises Private ...
2021 Latest Caselaw 51 Cal/2

ODC-4


                             IA No: GA/2/2020
                               CS No. 94/2020
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction


                  DUROPLY INDUSTRIES LTD. AND ANR.
                                Vs.
                MA MANSA ENTERPRISES PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : January 15, 2021.

Appearance:

Mr. Debnath Ghosh, Adv. Mr. Sarosij Dasgupta, Adv. Ms. Pubali Sinha Chowdhury, Adv.

Ms. Harshita Ginodia, Adv.

Mr. Jishnu Saha, Sr. Adv. Ms. Sonal Shah, Adv. Mr. Kushagra Shah, Adv. Mr. Sourish Roy, Adv.

The Court: Learned senior counsel for the defendant has completed his

arguments.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J. )

kc.