Sri Tamojit Bose vs Smt. Moumita Roy
2021 Latest Caselaw 315 Cal

19.01.2021

ns Ct.04 F.A.T. 160 of 2020

Sri Tamojit Bose.

Vs.

Smt. Moumita Roy.

Ms. Alotriya Mukherjee, Ms. Aloka De .... for appellant.

Ms. Mukherjee, learned advocate appears on

behalf of appellant and submits, the defect will be removed

within course of this day. She prays for direction regarding

calling for lower Court record as this is a matrimonial

appeal from judgment and decree dated 20th December,

2019, dismissing the matrimonial suit.

Let lower Court record be called for. Informal

paper book be prepared thereafter and other formalities

complied with including service of notice of appeal.

List the appeal on 15th February, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)