Shiba Prosad Banerjee vs The State Of West Bengal And Others
2021 Latest Caselaw 205 Cal

AD. 8.
January 15, 2021.
 MNS.

                                W. P. A. 1724 of 2020
                                         with
                                IA NO: CAN 1 of 2020
                               (Via video conference)

                               Shiba Prosad Banerjee
                                         Vs.
                        The State of West Bengal and others

                      Mr. Saptangshu Basu,
                      Mr. Swarup Pal,
                      Mr. Surya Maity,
                      Ms. Amrita Maji,
                      Ms. Mrinalini Majumder,
                      Mr. Anirban Chakraborty

                                   ... for the petitioner.

                      Mr. Jishnu Chowdhury,
                      Mr. Robiul Islam,
                      Ms. Pramita Banerjee

                            ...for the respondent-authorities.

Mr. Aurobinda Chatterjee, Mr. A. Sengupta

...for the respondent no. 10.

Hearing is concluded and judgment is

reserved.

(Sabyasachi Bhattacharyya, J.)