Limited & Anr vs Pravakar Naskar & Ors
2021 Latest Caselaw 147 Cal

12.01.2021
     14
 RP Ct.04
                                     FMA 697 of 2019
                   West Bengal Essential Commodities Supply Corporation
                                     Limited & Anr.
                                          Versus
                                  Pravakar Naskar & Ors.

             Mr. Susovan Sengupta
             Mr. Sanjay Saha
                                            ....   For Appellants
             Mr. Puspal Chakraborty
             Mr. Subhajit Das
                                            ....    For Respondents

Mr. Sengupta, learned advocate Senior Government Advocate appears on behalf of appellants and submits, his clients are aggrieved by order dated 5 th December, 2018, by which respondents' writ petitions were allowed. Mr. Chakraborty, learned advocate appears on behalf of respondents and submits, his clients' writ petition was allowed with condition, as covered by judgment dated 28th February, 2018 in WP 34979 (W) of 2013 (Jaitra Acharya vs. The State of West Bengal & Ors.).

The appeal will be heard on dispensation of all formalities in respect of the appeal. Notice of appeal is waived by Mr. Sengupta.

List on 19th January, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J)