Limited & Anr vs Animesh Baskey & Ors
2021 Latest Caselaw 137 Cal

12.01.2021
     12
 RP Ct.04
                                    MAT 1578 of 2018
                   West Bengal Essential Commodities Supply Corporation
                                    Limited & Anr.
                                          Versus
                                  Animesh Baskey & Ors.

             Mr. Susovan Sengupta
             Mr. Sanjay Saha
                                            ....   For Appellant
             Mr. Puspal Chakraborty
             Mr. Subhajit Das
                                            ....    For Respondent

Mr. Sengupta, learned advocate Senior Government Advocate appears on behalf of appellants and submits, his clients are aggrieved by order dated 5 th December, 2018, by which respondents' writ petitions were allowed. Mr. Chakraborty, learned advocate appears on behalf of respondents and submits, his clients' writ petition was allowed with condition, as covered by judgment dated 28th February, 2018 in WP 34979 (W) of 2013 (Jaitra Acharya vs. The State of West Bengal & Ors.).

The appeal will be heard on dispensation of all formalities in respect of the appeal. Notice of appeal is waived by Mr. Sengupta.

List on 19th January, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J)