Shristi-Spml Jv vs Kolkata Municipal Corporation ...
2021 Latest Caselaw 111 Cal

AD. .

January 8, 2021.

MNS.

W. P. A. 11678 of 2020 (Via video conference)

SHRISTI-SPML JV Vs.

Kolkata Municipal Corporation and others

Mr. Jaydip Kar, Mr. Sourav Kumar Mukherjee, Mr. Saushik Chowdhury

... for the petitioner.

Mr. Alok Kumar Ghosh, Mr. Ramajit Chatterjee

...for the Kolkata Municipal Corporation.

Affidavits-of-service and supplementary

affidavit filed by the petitioner in Court today be

taken on record.

Heard both sides.

Hearing is concluded and judgment

reserved.

(Sabyasachi Bhattacharyya, J.)