Uttam Saha & Anr vs Unknown
2021 Latest Caselaw 6539 Cal

21.12.2021 S.D.

13.

CRR 174 of 2020 With CRAN 2 of 2020 (Old CRAN 1261 of 2020)

In the matter of: Uttam Saha & Anr.

......Petitioners.

Mr. Tapas Kumar Sinha Mrs. Dipa Bhattacharya (Sarma) ...for the petitioners.

Mr. Sudip Ghosh

Mr. Apurba Kumar Datta

... for the State.

Learned advocates for the petitioners and learned advocates for the

State are present.

The criminal revision is taken up for hearing. Heard learned

advocates at length and in full. Considered.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)