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Prabir Bhuian @ Prabir Bhuinyan vs Unknown
2021 Latest Caselaw 6241 Cal

Citation : 2021 Latest Caselaw 6241 Cal
Judgement Date : 9 December, 2021

Calcutta High Court (Appellete Side)
Prabir Bhuian @ Prabir Bhuinyan vs Unknown on 9 December, 2021
09.12.2021
  Sl. No. 06..
 Mithun
 Ct.No.42.
                                     CRA/517/2017

                                  (Via Video Conference)

                 In the matter of : Prabir Bhuian @ Prabir Bhuinyan.
                                                                  ...Appellant.

                 Mr. Abhijit Basu, Adv.
                 Mr. J.N.Pal, Adv.
                 Mr. Arghya Kamal Das, Adv.
                                                           ...for the appellant.
                 Mr. Sukanta Chakraborty, Adv.
                 Mr. Zuber Ahmed, Adv.
                 Mr. Anindya Halder, Adv.
                                     ...for the respondent/de facto complainant.

Mr. Ranabir Roy Chowdhury, Adv. Mr. Mirza Firoj Ahmed Begg, Adv.

...for the State.

Argument is heard and judgment is reserved.

( Bibek Chaudhuri, J. )

 
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