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Hafizur Rahaman Biswas And Others vs Power Grid Corporation Of India
2021 Latest Caselaw 6238 Cal

Citation : 2021 Latest Caselaw 6238 Cal
Judgement Date : 9 December, 2021

Calcutta High Court (Appellete Side)
Hafizur Rahaman Biswas And Others vs Power Grid Corporation Of India on 9 December, 2021
 AD. 35.
December 9, 2021.
MNS.




                           (Through Video Conference)

                              WPA No. 996 of 2021

                       Hafizur Rahaman Biswas and others
                                     Vs.
                         Power Grid Corporation of India
                               Limited and others

                    Mr. Kamalesh Bhattacharya,
                    Mr. Aninda Bhattacharya

                                  ... for the petitioners.

                    Mr. Piush Chaturvedi,
                    Mr. Uttam Kumar Mondal

                                  ...for the PGCIL.

                    Affidavit-of-service filed in Court today be kept on

            record.

                    Although the parties are represented through

            counsel, it appears that the respondent-authorities seek

to rely on certain unreported judgments.

Learned counsel appearing for the respondents is

requested to ensure that copies thereof are handed over

by tomorrow to his counterpart appearing for the

petitioners.

The matter shall next be enlisted on December

14, 2021 under the same heading.

(Sabyasachi Bhattacharyya, J.)

 
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