Sudip Modak & Ors vs The State Of West Bengal & Ors
2021 Latest Caselaw 6215 Cal

08.12.2021

(P.M.) WPA 17343 of 2021

Sudip Modak & Ors.

Vs The State of West Bengal & Ors. (Via Video Conference)

Mr. Bikram Banerjee, Mr. S. Nayek ... for the petitioners

Mr. Souvik Nandy ... for NCTE

The learned advocate for the petitioners submits that

similar issue has already been heard by a coordinate Bench

of this Court and judgment has been reserved.

Prayer has been made for delisting the writ petition.

On such prayer let the matter go out of the list at present.

Liberty to mention.

(Amrita Sinha, J.)