Capex Insulation And Engineers vs Bridge And Roof Company(I) ...
2021 Latest Caselaw 1705 Cal/2

OD-18
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL SIDE

                                EC/318/2021

                  CAPEX INSULATION AND ENGINEERS
                              Versus
                 BRIDGE AND ROOF COMPANY(I) LIMITED

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd December, 2021.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Amritam Mandal, Adv.

Ms. Ananya Chakraborty, Adv.

Ms. Suparna Mukherjee, Adv.

Ms. Neelina Chatterjee, Adv.

Mr. Subhodeep Chakraborty, Adv.

The Court: At the instance of the judgment debtor, let this matter

appear on 17th January, 2022. It is submitted on behalf of the judgment

debtor that appropriate steps may be taken to file an application under

Section 36 of the Arbitration and Conciliation Act, 1996. It is made clear

that the judgment debtor take expeditious steps for filing of such

application.

(RAVI KRISHAN KAPUR, J.)

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