M/S. Green Orbit Apparels Pvt. Ltd vs Versus
2021 Latest Caselaw 1688 Cal/2

OD-5
                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                            ORIGINAL SIDE

                               CP/419/2015

      IN THE MATTER OF: M/S. GREEN ORBIT APPARELS PVT. LTD.
                              -AND-
                              Versus
            IN THE MATTER OF: M/S. EVEREST GARMENTS

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st December, 2021.

Appearance :

Mr. Amritam Mandal,, Adv.

Ms. Ananya Chakraborty, Adv.

The Court: The petitioning creditor is represented and submits that

in view of the judgment reported in 2021(2) SCC Online SC 641 (Action

Ispat and Power Limited vs. Shyam Metalics and Energy Limited), let this

company petition being CP/419/2015 be transferred to the National

Company Law Tribunal, Kolkata.

In view of the submissions made on behalf of the petitioner,

CP/419/2015 stands transferred to the National Company Law Tribunal,

Kolkata.

The Department will treat CP/419/2015 as disposed of in so far as

the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

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