Tapas Dutta vs State Of West Bengal And 3 Ors
2021 Latest Caselaw 1661 Cal/2

OD 9

                                RVWO/4/2021
                              IA NO:GA/1/2021
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                               TAPAS DUTTA
                                  Versus
                     STATE OF WEST BENGAL AND 3 ORS.




  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date: 20th December, 2021.

  (Via Video Conference)


                                                                     Appearance:
                                                  Mr. Rajdeep Bhattacharya, Adv.
                                                               ...for the petitioner

                                                        Mr. Debjit Mukherjee, Adv.
                                                            Mr. S. Chatterjee, Adv.
                                                                    ...for the State

                                                  Mr. Sabyasachi Chatterjee, Adv.
                                                        Mr. Sayan Banerjee, Adv.
                                                        Ms. Debolina Sarkar, Adv.
                                                         ...for the respondent no.4

The Court: When the matter is called on for hearing, learned Counsel for

the petitioner submits that the review application has been preferred on the

ground of error apparent on the face of record, since by the order under review, it

was held that an appeal lies against the order which was assailed before this

Court, although there are several judgments which indicate that there is neither

any scope for an appeal nor a revision before the Appellate Authority against

such order of the consumer forum.

Learned Counsel appearing for the respondent no.4 seeks an adjournment

in the matter.

Accordingly, the matter stands adjourned till January 10, 2022 when it will

be next enlisted under the same heading.

(SABYASACHI BHATTACHARYYA, J.) B.Pal