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M/S. Deecon India Pvt. Ltd vs Union Of India Through Central ...
2021 Latest Caselaw 1624 Cal/2

Citation : 2021 Latest Caselaw 1624 Cal/2
Judgement Date : 15 December, 2021

Calcutta High Court
M/S. Deecon India Pvt. Ltd vs Union Of India Through Central ... on 15 December, 2021
ODC-12
                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                      EC/59/2021

                       M/S. DEECON INDIA PVT. LTD.
                                Versus
       UNION OF INDIA THROUGH CENTRAL PUBLIC WORKS DEPARTMENT


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th December, 2021

The Court:- None appears on behalf of the judgment-debtor. The decree-

holder is represented. The decree-holder is directed to serve a notice on the

Office of the Additional Solicitor General, Eastern Region.

Let this matter appear on 5th January, 2022.

(RAVI KRISHAN KAPUR, J.)

TO

 
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