Principal Commissioner Of Income ... vs M/S. Feegrade & Company Pvt. Ltd
2021 Latest Caselaw 1614 Cal/2

OD-10


                          ITAT/25/2018
              IA No.GA/2/2018 (Old No.GA/399/2018)
                 IN THE HIGH COURT AT CALCUTTA
               SPECIAL JURISDICTION (INCOME TAX)
                          ORIGINAL SIDE



PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA-
                        VERSUS
            M/S. FEEGRADE & COMPANY PVT. LTD.



BEFORE :

THE HON'BLE JUSTICE T.S. SIVAGNANAM
         And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Date : 15th December, 2021


                                     Appearance :-

                                     Mr. Smarajit Roychowdhury, Adv.
                                     Mr. Sushil Kumar Mishra, Adv.
                                                 ... For Appellant
                                     Mr. Subash Agarwal, Adv.
                                                 ... For Respondent

The Court : We have heard Mr. Smarajit Roychowdhury, learned

Standing Counsel for the appellant/revenue and Mr. Subash Agarwal,

learned Counsel for the respondent/assessee.

Mr. Subash Agarwal, learned Counsel for the respondent

submitted that on one of the issues in the case of the Group company

this Court has held in favour of the assessee.

Let the copy of the judgment be placed before us tomorrow. List

the matter tomorrow (16.12.2021).

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

SN/S.Das AR(CR)