Steel Authority Of India Limited - ... vs M/S. Rlj Ferro Alloys Private ...
2021 Latest Caselaw 1611 Cal/2

OD-5


                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                    EC/285/2020

          STEEL AUTHORITY OF INDIA LIMITED - IISCO STEEL LIMITED
                                 Versus
                  M/S. RLJ FERRO ALLOYS PRIVATE LIMITED


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th December, 2021 Appearance:

Mr. Chayan Gupta, Adv.

The Court:- Affidavit of Assets filed on behalf of the judgment-debtor be

kept with the records. A copy of the same is served on the decree-holder.

Let this matter appear on 7th January, 2022 for fixing a date for

examination of the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

TO