Kunal Finance And Credit Pvt. Ltd vs Vinayak Mica Export Company And ...
2021 Latest Caselaw 1517 Cal/2

ODC 5
                                IA NO. GA/3/2021
                                  IN CS/4/2020
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION



                       KUNAL FINANCE AND CREDIT PVT. LTD.
                                    VERSUS
                     VINAYAK MICA EXPORT COMPANY AND ORS.



      BEFORE:
      The Hon'ble JUSTICE SHEKHAR B. SARAF
      Date : 2nd December, 2021.
      [Via Video Conference]

                                                                          Appearance:
                                                              Mr. Aditya Kanodia, Adv.
                                                            Mr. Sankarsan Sarkar, Adv.
                                                                 Mr. Shayak Mitra, Adv.

                                                             Mr. Vikram Wadehra, Adv.

             The Court: This is an application for Order 13A of the Code of Civil

      Procedure, 1908 as amended by the Commercial Courts Act, 2015 for

      summary      judgment.        Counsel     appearing      on    behalf   of   the

      defendant/respondent prays leave to file affidavits in this matter.

Accordingly, let affidavit in opposition be filed within three weeks from

date; reply thereto, if any, be filed within two weeks thereafter. Matter to

appear in the list five weeks hence.

(SHEKHAR B. SARAF, J.)

sp/