Citation : 2021 Latest Caselaw 4421 Cal
Judgement Date : 26 August, 2021
07 26.08.2021
.
d.p.
In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side
W.P.A 11625 of 2021 (Via Video Conference)
Renubala College of Education & Anr.
-versus The West Bengal of Primary Education & Ors.
Mr. Arabinda Chatterjee, Mr. Arkadipta Sengupta.
...For the Petitioners.
Ms. Chama Mukherjee, Mr. S. Gooptu.
...For the State.
Mr. Subir Sanyal, Mr. Ratul Biswas.
...For the Board.
The learned advocate appearing for the West Bengal Board of Secondary Education has relied upon the judgment delivered by the Hon'ble Supreme Court in the matter of St. Johns Teachers Training Institute - vs- Regional director, National Council for Teacher Education & Anr. reported in (2003) 3 Supreme Court Cases 321 in support of the order passed by the Board which is under challenge in the writ petition.
The learned advocate appearing for the petitioner seeks time to get ready in the matter.
On such prayer, list the matter on 1st September, 2021.
( Amrita Sinha, J.)
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