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WPA/19919/2015
2021 Latest Caselaw 4290 Cal

Citation : 2021 Latest Caselaw 4290 Cal
Judgement Date : 17 August, 2021

Calcutta High Court (Appellete Side)
WPA/19919/2015 on 17 August, 2021
   81
17.08.2021
 Ct. No.10
    b.das



                             W.P.A. 19919 of 2015


                            (Via Video Conference)


                 Mr. S. P. Chattopadhyay
                 Mr. Rajesh Kshetry        ...for the petitioner.

                 Mr. Chandi Charan De
                                           ...for the State.

                 Heard the parties.

                 Mr. De appears on behalf of the State respondents

and files a copy of an inspection report inter alia

annexing a joint inspection conducted by and between

the parties.

The petitioner is directed to take instructions in this

matter.

The petitioner also forwards copies of the judgments

and certain documents on Mr. De in Court today.

Let this matter appear for further hearing on the 20 th

of September, 2021.

(Ravi Krishan Kapur, J.)

 
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